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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(12) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(12)The authorization may be renewed at a time up to 3 years on deposit of authorization fee specified in sub-clause (6).Part-II Distribution and Supply of Specified Essential Commodities