Delhi High Court - Orders
Dinesh Kumar & Others vs C.P.W.D. & Others on 12 October, 2022
$~12 to 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4387/2010 & CM APPL. 42090/2019 (Direction)
DINESH KUMAR & OTHERS ..... Petitioners
Through: None
versus
C.P.W.D. & OTHERS ..... Respondents
Through: Mr. Vivekanand, Advocate for R-1
Mr. Rishikesh Kumar, ASC, GNCTD
with Mr. Muhammad Zaid
and Mr. Aditya Raj, Advocates
(13)
+ W.P.(C) 4389/2010 & CM APPL. 8213/2020 (Delay in filing written
synopsis)
OMJI SRIVASTAVA & OTHERS ..... Petitioners
Through: None
versus
P.W.D./C.P.W.D. ..... Respondent
Through: Mr. Rishikesh Kumar, ASC, GNCTD
with Mr. Muhammad Zaid, and Mr.
Aditya Raj, Advocates
Mr. Pradeep Kumar Jha, Advocate for
R-6
(14)
+ W.P.(C) 9382/2018 & CM APPL. 36369/2018 (Stay)
ARUN RAI AND ORS. ..... Petitioners
Through: None
versus
CENTRAL PUBLIC WORKS DEPARTMENT
THROUGH ITS DIRECTOR GENERAL OF
WORKERS AND ORS. ..... Respondents
Through: None
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:15.10.2022
15:36:09
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 12.10.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
None appeared on behalf of the petitioners. In the interest of justice, adverse orders are deferred. List with connected petitions, i.e. W.P. (C) 4388/2010 & W.P. (C) 4385/2010 on 09.01.2023.
GAURANG KANTH, J OCTOBER 12, 2022 ms Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:15.10.2022 15:36:09