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State of Tamilnadu - Section

Section 11 in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

11. Inspection.

- Every Committee may visit and inspect such Centre, Establishment or Institution within the area of the Panchayat Village. The Chairman of the Committee shall intimate in writing to the head of the Centre, Establishment or institute, as the case may be, three days in advance.