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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(4)(viii) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(viii)CII ground floor accommodation (Central/non-Central localities), which remains available after satisfying the demand of Secretary/equivalent officers, will be first allotted to Additional Secretaries/ equivalent officers.