Section 20(3) in The West Bengal Council Of Higher Secondary Education Act, 1975
(3)It shall be the duty of the Examinations Committee to advise the Council on-(a)the selection of Paper-setters, Moderators, Tabulators, Examiners, Invigilators, Supervisors and others employed in connection with examinations instituted by the Council and the rates of remuneration to be paid to them;(b)the fees to be paid by candidates for such examinations;(c)any matter relating to such examinations which may be referred to it by the Council, for advice.
