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State of Jammu-Kashmir - Section

Section 28 in The Jammu and Kashmir State Legal Services Authority Regulations, 1998

28. Method of recruitment.

- Appointment to the service shall be as under :-
(a)by direct recruitment ; or
(b)by promotion from cadre of class ; or
(c)partly by direct recruitment and partly by promotion ; or
(d)by deputation ; or
(e)by transfer from other service.