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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2) in The Chandigarh University Act, 2012

(2)The Chancellor shall be the chairman of the Governing Body and he shall approve all appointments, nominations, removals, suspensions and rein statements of the employees and officers of the University either suo motu or on the recommendation of the authority concerned of the University.