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[Cites 0, Cited by 0] [Section 1036] [Entire Act]

Bengal Presidency - Subsection

Section 1036(c) in Police Regulations, Bengal , 1943

(c)
(i)Kaisar-i-Hind Medal. - Awarded for distinguished service rendered during floods, famines and serious epidemics or for services of outstanding benefit to the public. Recommendations may be submitted in the manner prescribed in clause (a).
(ii)The Kaisar-i-Hind Bronze (3rd class) Medal is a suitable reward for recognizing the services rendered by the members of the public in cases of the type described in sub-clause (i). Superintendents may report such cases to District Magistrates.