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Gujarat High Court

Dakshaben Madhusudan And Another vs Vejaraja Mer And Others on 26 February, 2008

Author: D.H.Waghela

Bench: D.H.Waghela

FA/5279/2007                    1/1                     ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   FIRST APPEAL No. 5279 of 2007

====================================== 
            DAKSHABEN MADHUSUDAN AND ANOTHER
                            Versus
                   VEJARAJA MER AND OTHERS
====================================== 
Appearance :
MR TUSHAR L SHETH for Appellants. 
None for Respondents. 
====================================== 
           CORAM :  HONOURABLE MR.JUSTICE D.H.WAGHELA

                        Date : 26/02/2008 
                           ORAL ORDER 

ADMIT.

(D.H.Waghela, J.) /malek