Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Rajasthan - Subsection Section 33(viii) in Rajasthan Panchayati Raj Rules, 1996 (viii)Make special efforts for total literacy, woman education, Prevention of Mrityu Bhoj, restrain Child Marriages, Prevention of un-touchability and oppression against women.
