Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(f) in Atomic Energy (Radiation Protection) Rules, 2004

(f)the equipment, facilities and handling procedures afford adequate protection during normal operations, minimize occurrence of potential exposures and enable appropriate remedial actions to be taken in the event of an accident.