Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(a) in The Bihar Restoration and Improvement of Degraded Forest Land Taxation Act, 1992 (a)Power to enter upon any land and to survey, demarcate, take measurements and to make a map/maps of the same.
