Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 4 in Assam Game and Betting Act, 1970 4. Amendment of Section 3 of Central Act 3 of 1867. - In Section 3 of the Act, for the words "two hundred rupees", the words "five hundred rupees" shall be substituted.
