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Calcutta High Court

M/S. Flsmidth Private Limited vs M/S. Engineering Projects India Ltd on 13 September, 2018

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

                                        ORDER SHEET
                                        AP 607/2018
                               IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                       ORIGINAL SIDE



                              M/S. FLSMIDTH PRIVATE LIMITED
                                          Versus
                           M/S. ENGINEERING PROJECTS INDIA LTD.


         BEFORE:
         The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

         Date : 13th September, 2018.


                                         Mr.Anujit Mookherjee, Adv.,
                                         for the petitioner.

                                         Mr.Arnab Chakraborty, Adv., for the
                                         respondent.

The Court : An accommodation is prayed on ground of the learned Advocate appearing for the petitioner.

Let this application appear in the Monthly List of October, 2018.

(ASHIS KUMAR CHAKRABORTY, J.) S.Das AR[CR]