Calcutta High Court
M/S. Flsmidth Private Limited vs M/S. Engineering Projects India Ltd on 13 September, 2018
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
ORDER SHEET
AP 607/2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
M/S. FLSMIDTH PRIVATE LIMITED
Versus
M/S. ENGINEERING PROJECTS INDIA LTD.
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 13th September, 2018.
Mr.Anujit Mookherjee, Adv.,
for the petitioner.
Mr.Arnab Chakraborty, Adv., for the
respondent.
The Court : An accommodation is prayed on ground of the learned Advocate appearing for the petitioner.
Let this application appear in the Monthly List of October, 2018.
(ASHIS KUMAR CHAKRABORTY, J.) S.Das AR[CR]