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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(z) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(z)to receive and consider report of the working of the University from the Vice-Chancellor periodically;
(za)to cause an inquiry to be made in respect of any matter concerning the proper conduct, working and finances of colleges, institutions or departments of the University.
(zb)to enforce discipline in teachers, officers, employees and students; and
(zc)to do all such acts as are necessary to carry out the object of the University.