Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(4)] [Section 96] [Entire Act] State of Haryana - Subsection Section 96(4)(c) in The Haryana Canal and Drainage Rules, 1976 (c)on or to an adult male member of his family usually residing with him.