Jammu & Kashmir High Court
Mehvish Choudhary vs J&K Bank And Another on 17 February, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 3
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CR No. 23/2020
CM No. 1012/2020
Mehvish Choudhary .....Petitioner(s)
Through :- Mr. Aseem Sawhney, Advocate
Mr. Anil Sharma, Advocate
V/s
J&K Bank and another .....Respondent(s)
Through :- None.
CORAM : HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
Issue notice to the respondents, returnable within four weeks.
List again on 23.03.2020.
(Tashi Rabstan) Judge JAMMU 17.02.2020 Shammi SHAMMI KUMAR 2020.02.18 17:21 I attest to the accuracy and integrity of this document