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State of Uttar Pradesh - Section
Section 15 in The U.P. Excise (Prohibition) Group 'D' Service Rules, 1978
15. Appointing authority.
- The appointing authority for the various categories of posts in the Service shall be as under :| (1) | For posts in the Office of the State Prohibition Officer. | The State Prohibition Officer. |
| (2) | For posts in the Office of Prohibition and Social UpliftOfficer. | The Prohibition and Social Uplift Officer concerned. |