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[Cites 0, Cited by 0] [Section 10(24)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(24)(a) in The Income Tax Act, 1961

(a)a registered union within the meaning of the Trade Unions Act, 1926 (16 of 1926), formed primarily for the purpose of regulating the relations between workmen and employers or between workmen and workmen;