Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 146(1)] [Section 146] [Entire Act]

State of Tamilnadu - Subsection

Section 146(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)containing a description of every such carriage or animal.