Section 61(2) in Rajasthan Muslim Wakf Regulations, 1964

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(2)Every application for registration shall be accompanied with registration fee in cash as under-

(a)	for wakf with gross annual income up to Rs. 200/-	Nil
(b)	for wakf with gross annual income from Rs. 201/- to Rs. 1000/-	5/-
(c)	for wakf with gross annual income from Rs. 1,001/- to Rs.2,000/-	10/-
(d)	for wakf with gross annual income from Rs. 2,001/- to Rs.5,000/-	20/-
(e)	for wakf with gross annual income from Rs. 5,001/- to Rs.50,000/-	40/-
(f)	for wakf with gross annual income above Rs. 50,001/-	80/-

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