Bombay High Court
Chotu Ratanlal Punekar (In Jail) vs State Of Maharashtra Thr. Secretary ... on 4 May, 2017
Author: V.M. Deshpande
Bench: B.P. Dharmadhikari, V.M. Deshpande
1 crwp410.17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL WRIT PETITION NO.410/2017
Chotu Ratanlal Punekar (In Jail) ..vs.. The State of Maharashtra, thr.
Secretary, Home Department, Mantralaya, Mumbai and anr.
_______________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr. Mir Nagman Ali, Advocate for petitioner.
Mr. S. S. Doifode, APP for respondent nos. 1 and 2.
CORAM : B. P. DHARMADHIKARI AND
V.M. DESHPANDE, JJ.
DATED :
MAY 4, 2017 Heard.
Issue notice to the respondents, returnable on 04.07.2017.
Learned A.P.P. waives notice for the respondent nos. 1 and 2.
JUDGE JUDGE
kahale
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