Section 9(d) in The M.P. Farmers' Organisation Constitution Rules, 1999
(d)[ If a vacancy of the President of Water Users' Association of Minor Irrigation Projects arises, the Managing Committee shall nominate one of the members of the Managing Committee as a President till the elected President takes over charge of the office of the President. [Substituted by Notification No. 32-1-99-M-XXXI, dated 18-10-2000.]
