Supreme Court - Daily Orders
The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 12 March, 2018
ITEM NO.57 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 14324/2017
THE STATE OF HARYANA AND ORS. & ORS. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD AND ANR. & ANR. Respondent(s)
Date : 12-03-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Piyush Hans, Adv.
Mr. Deepak Thukral, Adv.
Mr. Vishwa Pal Singh, AOR
For Respondent(s)
Mr. Vyom Raghuvanshi, Adv.
Mr. Manish Sharma, Adv.
Ms. Mayuri Raghuvanshi, AOR
UPON hearing the counsel the Court made the following
O R D E R
With regard to respondent No.2, Registry to process the matter for listing before the Hon'ble Judge in Chambers for further directions as per order dated 7.11.2017.
Vakalatnama on behalf of respondent No.1 has been filed. Four weeks' time is granted to respondent No.1 for filing counter affidavit.
List again on 19.4.2018.
Signature Not Verified KAPIL MEHTA Digitally signed by RUPAM DHAMIJA Date: 2018.03.15 Registrar 17:43:13 IST Reason: 12.3.2018 rd