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State of Madhya Pradesh - Section

Section 114 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

114.

The Secretary shall, after satisfying himself that a candidate has complied with all the requirements for admission to an examination of the Board furnish the candidate with a card of admission, on presentation of which to the Superintendent of the Examination centre, the candidate shall be permitted to sit for the examination.[The Admission Card of Private candidates will be arm-miniature size (Bust) Photograph duly attested by the Officer forwarding their application forms. For Intermediate Examination Photograph shall be attested by a Gazetted Officer or a 1st Class Magistrate] [Inserted by Notification No. Mt. 1-52-1976, dated 3-1-1976.].