Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Telangana - Subsection Section 52(2) in Telangana Infrastructure Development Enabling Act, 2001 (2)During the course of the conciliation proceedings, the Board may direct supplementary deposits in an equal amount from each party.
