Supreme Court - Daily Orders
Karamjit Singh vs State Of Punjab on 31 October, 2014
Bench: J. Chelameswar, S.A. Bobde
ITEM NO.52 COURT NO.6 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1309/2013
KARAMJIT SINGH & ORS Appellant(s)
VERSUS
STATE OF PUNJAB & ANR. Respondent(s)
(with appln. (s) for directions and impleadment and office report)
Date : 31/10/2014 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S.A. BOBDE
For Appellant(s) Mr. V. Giri, Sr. Adv.
Mr. A. Tewari, Adv.
Ms. Eliza B, Adv.
Mr. Shree Pal Singh,Adv.
For Respondent(s) Mr. Jayant K. Sud, AAG
Mr. Chirag Khurana, Adv.
Mr. Ajay P. Tushir, Adv.
Mr. Gagan Gupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on a non-miscellaneous day.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.10.31
17:52:01 IST
Reason: