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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(2)(b) in The Gujarat Backward Classes Development Corporation Act, 1985

(b)functions, in additions to those specified in sub-section (2) of Section 17, to be discharged by the Corporation and the conditions and restrictions subject to which those functions shall be discharged;