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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(12) in The Gujarat Ayurved University Act, 1965

(12)to grant such diplomas to, and to provide such lectures, instruction and training for, persons who are not enrolled students of the University as may be determined by the [Statutes, Ordinances, Regulations and Rules] [Substituted for 'Statutes, Ordinances and Rules' by Gujarat No. 30 of 2003, dated 19th September 2003.];