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State of Odisha - Section

Section 155 in The Orissa Co-operative Societies Rules, 1965

155. Use of premises of Societies.

- No Society shall use or allow to be used any promises or a portion thereof for any purpose other than such business or other co-operative activities, provided however that the Registrar may by special or general order relax the operation of this rule for an individual Society or particular type of Societies.