Delhi High Court - Orders
Cpa Global Support Services India ... vs Deputy Commissioner Of Income Tax, ... on 8 May, 2025
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3622/2025
CPA GLOBAL SUPPORT SERVICES INDIA PRIVATE
LIMITED .....Petitioner
Through: Mr. Amit Kaushik and Mr. Himanshu
Sharma, Advocates.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4-2,
DELHI & ANR. .....Respondents
Through: Mr. Vipul Agrawal, SSC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 08.05.2025
1. It is already 04:40 pm.
2. The matter could not be taken up due to paucity of time.
3. List on 06.08.2025.
BY ORDER (COURT MASTER) MAY 08, 2025/sms Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 21:51:29