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State of Assam - Section

Section 37 in The Assam State Co-operative Agriculture and Rural Development Bank Limited

37. Quorum of Executive Committee meetings.

- No decision of the Executive Committee shall be valid unless it is assented to by majority of members attending the meeting and four members shall from a quorum. In the event of equality of votes, the Chairman of the meeting shall have a casting vote. Voting shall be usually by show of hand unless other wise decided.