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State of Chattisgarh - Section

Section 20 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

20. Preparation of Zoning Plans.

- The local authority may on its own motion at any lime after the publication of the development plan, or thereafter if so required by the State Government shall, within six months of such requisition, prepare a Zoning Plan.