Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(3) in Patna University Act, 1976 (3)The State Government may by a notification published in the Official Gazette, withdraw any educational institution from the jurisdiction of the University on such conditions as the State Government and the University may think fit to impose.
