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[Cites 0, Cited by 0] [Section 358(4)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(4)(a) in The Chhattisgarh Municipalities Act, 1961

(a)Determining the information and plans to be submitted to the Council in connection with application for permission to lay out new street or to construct or reconstruct buildings;