Delhi High Court - Orders
Principal Commissioner Of Income Tax ... vs Noida Cyber Park Pvt Ltd on 18 February, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 307/2023
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 4
.....Appellant
Through: Mr. Abhishek Maratha, SSC
with Mr. Apoorv Agarwal, Mr.
Parth Samwal, JSCs with Ms.
Nupur Sharma, Mr. Gaurav
Singh, Mr. Bhanukaran Singh
Jodha adn Ms. Muskaan Goel,
Advs.
versus
NOIDA CYBER PARK PVT LTD
.....Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 18.02.2025 A request for accommodation is made yet again by learned counsel for the respondent.
On his assurance that no further adjournment shall be sought, let the appeal be called again on 25.03.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
FEBRUARY 18, 2025/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2025 at 22:16:38