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Delhi High Court - Orders

Principal Commissioner Of Income Tax ... vs Noida Cyber Park Pvt Ltd on 18 February, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~63
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         ITA 307/2023
                                       PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 4
                                                                          .....Appellant
                                                                            Through:                 Mr. Abhishek Maratha, SSC
                                                                                                     with Mr. Apoorv Agarwal, Mr.
                                                                                                     Parth Samwal, JSCs with Ms.
                                                                                                     Nupur Sharma, Mr. Gaurav
                                                                                                     Singh, Mr. Bhanukaran Singh
                                                                                                     Jodha adn Ms. Muskaan Goel,
                                                                                                     Advs.

                                                                            versus

                                       NOIDA CYBER PARK PVT LTD
                                                                                                                     .....Respondent
                                                                            Through:                 Appearance not given.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                    ORDER

% 18.02.2025 A request for accommodation is made yet again by learned counsel for the respondent.

On his assurance that no further adjournment shall be sought, let the appeal be called again on 25.03.2025.

YASHWANT VARMA, J.

HARISH VAIDYANATHAN SHANKAR, J.

FEBRUARY 18, 2025/RW This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/02/2025 at 22:16:38