Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Javeriya Urooj Azad Alias Javeriya ... vs Urooj Khalid Azad And Anr on 24 September, 2018

Author: A.S. Gadkari

Bench: A.S. Gadkari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 2020 OF 2018

 Javeriya Urooj Azad Alias Javeriya Kasim               ....Petitioner
 Ansari
             V/S
 Urooj Khalid Azad And Anr.                          ....Respondent

Rimpal Trivedi For Petitioner A.A. Palkar APP For State CORAM : A.S. GADKARI, J DATE : 24th September, 2018 P.C. :

At the request of learned advocate for the petitioner, Stand over to 01/10/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 24/09/2018 ::: Downloaded on - 25/09/2018 02:03:10 :::