Bombay High Court
Javeriya Urooj Azad Alias Javeriya ... vs Urooj Khalid Azad And Anr on 24 September, 2018
Author: A.S. Gadkari
Bench: A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2020 OF 2018
Javeriya Urooj Azad Alias Javeriya Kasim ....Petitioner
Ansari
V/S
Urooj Khalid Azad And Anr. ....Respondent
Rimpal Trivedi For Petitioner A.A. Palkar APP For State CORAM : A.S. GADKARI, J DATE : 24th September, 2018 P.C. :
At the request of learned advocate for the petitioner, Stand over to 01/10/2018.
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