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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(3) in West Bengal Trade Unions Rules, 1998

(3)In deciding the right of a person to obtain a ballot paper, the Presiding Officer and the Polling Officer. as the case may be. shall overlook merely clerical or printing errors in any entry in the list of voters, if he is satisfied that such person is the same person and voter to whom such entry relates.