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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(a) in Rajasthan Home Guards Rules, 1962

(a)[ he has attained the age of 18 years and has not completed the age of 45 years. [Substituted by Notification No. F.4(10)Home-7/2004, G.S.R. 16, dated 18.6.2009 (Published in Rajasthan Gazette Extraordinary 4(Ga)(I), dated 22.6.2009) (w.e.f.22.6.2009).]