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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(5) in The Assistants of the Secretariat and Attached Offices Joint Cadre Act, 1989

(5)"Rules" means the Assistants of the Secretariat and Attached Offices Joint Cadre Rules, [1992] [Substituted for '1989' by Act 24 of 1993 (w.e.f. 28.4.1993).].