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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(1)(ii) in Jammu and Kashmir Co-Operative Societies Act, 1989

(ii)in the case of a Co-operative Society with limited liability, the Society shall transfer the share or interests of the deceased member to such