Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 70 in Assam Opium Rules 70. Possession under permit or pass. - A person to whom permit or pass has been granted for transport, import or export under these rules may possess the excise opium, medicinal drugs or poppy-heads covered by the permit or pass in accordance with the conditions of such permit or pass.
