Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 93 in The National Security Guard Rules, 1987 93. Summing up by Judge Attorney. - after the closing addresses, if there is a Judge Attorney, he shall sum up the evidence and advise the court on the law relating to the case in open court.
