Central Administrative Tribunal - Lucknow
Shyam Das Yadav vs Sri R.P. Srivastava on 4 September, 2019
CAT, LKO BENCH CCP 26/2018 in OA No. 53/2018 Central Administrative Tribunal Lucknow Bench, Lucknow CCP No. 332/00026/2018 In Original Application No. 332/00053/2018 This, the 04th day of September, 2019 Hon'ble Ms. Jasmine Ahmed, Member (Judicial) Hon'ble Mr. Devendra Chaudhry, Member (Administrative). Shyam Das Yadav aged about 61 years, son of late Ram Dev Yadav, resident of Village Kalyanpur Udanpur, Post Prithvipur, District Ambedkar Nagar.
....Applicant By Advocate : Sri Alok Kumar Tripathi.
Vs.
1. Sri R.P. Srivastava, Principal Chief Commissioner of Income-Tax (CCIT), Cadre Controlling Authority, Lucknow.
2. Sri Vijay Kumar, Principal Commissioner of Income Tax, Faizabad.
.....Respondents By Advocate: Sri Rajesh Katiyar.
Order [Oral] Hon'ble Ms. Jasmine Ahmed, Member (Judicial) In pursuance of the order of this Tribunal dated 13.02.2018, the respondents have passed a detailed speaking order dated 10.06.2019 to which we find that it is a very detailed and reasoned order. Accordingly, we feel that the order of this Tribunal has been fully complied with. Hence, CCP is dismissed. Notices issued to the respondents stand discharged.
(Devendra Chaudhry) (Jasmine Ahmed) Member (Administrative) Member (Judicial) JNS Page 1 of 1