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[Cites 0, Cited by 0] [Section 4B(2)] [Section 4B] [Entire Act]

State of Tamilnadu - Subsection

Section 4B(2)(a) in Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955

(a)means the increase in ryotwari assessment and the increase in water-cess ascertained in the prescribed manner where such increase is as a result of the execution of the notified work; and