Section 13(3)(iii) in The Meghalaya Employees' State Insurance Courts Rules, 1980

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Meghalaya - Subsection

Section 13(3)(iii) in The Meghalaya Employees' State Insurance Courts Rules, 1980

(iii)the full name including the father's name, description including age, occupations and place of residence of the opposite party so far as they can be ascertained;

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State of Meghalaya - Subsection

Section 13(3)(iii) in The Meghalaya Employees' State Insurance Courts Rules, 1980