Manipur High Court
Yumkhaibam Kullachandra Singh vs State Of Manipur on 22 April, 2024
LAIRENM Digitally
by
signed
AYUM LAIRENMAYUM
INDRAJEET Item No. 59
INDRAJE SINGH
Date: 2024.04.26 IN THE HIGH COURT OF MANIPUR
ET SINGH 00:01:59 +05'30'
AT IMPHAL
Crl. A. No. 15 of 2019
Yumkhaibam Kullachandra Singh
Appellant
Vs.
State of Manipur
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 27.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet