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Manipur High Court

Yumkhaibam Kullachandra Singh vs State Of Manipur on 22 April, 2024

LAIRENM Digitally
         by
                  signed

AYUM LAIRENMAYUM
         INDRAJEET                                                                             Item No. 59
INDRAJE SINGH
         Date: 2024.04.26                  IN THE HIGH COURT OF MANIPUR
ET SINGH 00:01:59 +05'30'
                                                     AT IMPHAL
                                                  Crl. A. No. 15 of 2019
                              Yumkhaibam Kullachandra Singh
                                                                                             Appellant
                                                       Vs.
                              State of Manipur
                                                                                           Respondent
                                                   BEFORE
                             HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                             HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                         ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 27.05.2024.
                                        JUDGE                              CHIEF JUSTICE
                 Indrajeet