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State of Madhya Pradesh - Section

Section 61 in The M.P. Vishesh Sashastra Bal Niyam, 1973

61. Visits.

- Besides these inspections, it will be the duty of all officers in command, to visit their sub-units, as also pay surprise visits as frequently as possible, to keep themselves fully acquainted with the State of affairs in the sub-unit, Le., the manner in which the various officers are performing their duties, the state of administration, discipline, morale, training, arms and ammunition, the security of the camp and the property of the Unit, welfare of the men, and also to find out if there are any cliques and tensions amongst the men, and take immediate steps to correct and improve and report to their superior officer anything important that came to notice. Every officer in command shall submit to his superior a fortnightly confidential report commenting on the administration, discipline, morale, training, welfare, and his difficulties, if any.