Delhi High Court - Orders
Management Of Ashok Hotel (Itdc) vs Their Workmen & Anr on 21 January, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~26.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 199/2013
MANAGEMENT OF ASHOK HOTEL (ITDC) ..... Appellant
Through: Mr. Ravi Sikri, Sr. Adv. with Mr.
Deepank Yadav and Ms. Parul
Sharma, Advs.
versus
THEIR WORKMEN & ANR. ..... Respondent
Through: Mr. Barun Kr. Sinha with Ms.
Pratibha Sinha and Mr. Swatantra
Rai, advs.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 21.01.2019 List on 08.04.2019.
VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 21, 2019 N.Khanna