Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(4) in The Orissa Irrigation Act, 1959 (4)No person shall be required to carry out any duties under this section for which such person is unfitted by reason of age, sex, health or bodily infirmity.Chapter-III Construction and maintenance of water-courses
